Citation : 2017 Latest Caselaw 7706 ALL
Judgement Date : 6 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL No. - 1121 of 2017 Appellant :- Ragveer Respondent :- Smt. Krishna Counsel for Appellant :- Pawan Singh Pundir Hon'ble Bachchoo Lal,J.
Heard learned counsel for the appellant and perused the record.
At the request of learned counsel for the appellant, summon the lower court record.
Steps be taken within ten days.
List after receipt of lower court record for hearing on the point of admission.
Order Date :- 6.12.2017
Gss
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