Anil Kumar Gujral vs Smt. Parwati Devi And Anr.
2017 Latest Caselaw 7671 ALL

Citation : 2017 Latest Caselaw 7671 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Anil Kumar Gujral vs Smt. Parwati Devi And Anr. on 5 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 39 of 2015
 

 
Appellant :- Anil Kumar Gujral
 
Respondent :- Smt. Parwati Devi And Anr.
 
Counsel for Appellant :- Manish Tandon
 
Counsel for Respondent :- Shikhar Awasthi
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the respondent no. 1, list in the next cause list.

Order Date :- 5.12.2017

Gss

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