Narendra vs State Of U.P.
2017 Latest Caselaw 7647 ALL

Citation : 2017 Latest Caselaw 7647 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Narendra vs State Of U.P. on 5 December, 2017

Bench: Umesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 61
 

 
Case :- CRIMINAL APPEAL No. - 5976 of 2010
 

 
Appellant :- Narendra
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anil Raghav,S.P. Singh Raghav
 
Counsel for Respondent :- Govt. Advocate,J.B.Kesharwani,Shyam Babu Vaish
 

 
Hon'ble Umesh Chandra Tripathi,J.

Appeal is dismissed.

For detailed order, see my order of date passed in Criminal Appeal No. - 4822 of 2010 (Balram and Another v. State of U.P.)

Order Date :- 5.12.2017

I. Batabyal

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