Ramesh Chandra vs Chairman Bank Of Baroda Baroda ...
2017 Latest Caselaw 7632 ALL

Citation : 2017 Latest Caselaw 7632 ALL
Judgement Date : 4 December, 2017

Allahabad High Court

Ramesh Chandra vs Chairman Bank Of Baroda Baroda ... on 4 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 711 of 2014
 

 
Petitioner :- Ramesh Chandra
 
Respondent :- Chairman Bank Of Baroda Baroda Corporate Centre Mumbai & Ors
 
Counsel for Petitioner :- Vishwanath Pratap Singh,B.K.Singh
 
Counsel for Respondent :- Prashant Kumar Srivastava,Lalit Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Lalit Shukla, learned counsel for opposite party is reported to be out of station.

Case is adjourned.

List in week commencing 11.12.2017.

Order Date :- 4.12.2017

psd

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