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Lokesh Gupta vs State Of U.P. And Another
2017 Latest Caselaw 7622 ALL

Citation : 2017 Latest Caselaw 7622 ALL
Judgement Date : 4 December, 2017

Allahabad High Court
Lokesh Gupta vs State Of U.P. And Another on 4 December, 2017
Bench: Rahul Chaturvedi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 31977 of 2017
 

 
Applicant :- Lokesh Gupta
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Pankaj Srivastava
 
Counsel for Opposite Party :- G.A.,Uday Chandani
 

 
Hon'ble Rahul Chaturvedi,J.

Put up on 19th December 2017 as unlisted.

Order Date :- 4.12.2017

shailesh

 

 

 
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