M/S Bhavya Credit Investment Pvt. ... vs Karmveer Singh
2017 Latest Caselaw 7615 ALL

Citation : 2017 Latest Caselaw 7615 ALL
Judgement Date : 4 December, 2017

Allahabad High Court

M/S Bhavya Credit Investment Pvt. ... vs Karmveer Singh on 4 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 985 of 2017
 

 
Appellant :- M/S Bhavya Credit Investment Pvt. Ltd.
 
Respondent :- Karmveer Singh
 
Counsel for Appellant :- Ram Prakash Dwivedi,H.N. Singh
 
Counsel for Respondent :- Sachchida Nand Tiwari
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, list on 14.12.2017.

Order Date :- 4.12.2017

Gss

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