Hemant Pratap Singh vs Pankaj Kumar & 2 Others
2017 Latest Caselaw 7603 ALL

Citation : 2017 Latest Caselaw 7603 ALL
Judgement Date : 4 December, 2017

Allahabad High Court

Hemant Pratap Singh vs Pankaj Kumar & 2 Others on 4 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 442 of 2017
 

 
Appellant :- Hemant Pratap Singh
 
Respondent :- Pankaj Kumar & 2 Others
 
Counsel for Appellant :- Aditya Kumar Yadav,Mrityunjay Dwivedi
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant prays for and is granted two weeks time to file certified copy of decree of lower appellate court.

List thereafter.

Order Date :- 4.12.2017

Gss

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