Devendra Singh & 2 Others vs Harishchand & 3 Others
2017 Latest Caselaw 7576 ALL

Citation : 2017 Latest Caselaw 7576 ALL
Judgement Date : 1 December, 2017

Allahabad High Court

Devendra Singh & 2 Others vs Harishchand & 3 Others on 1 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 348 of 2015
 

 
Appellant :- Devendra Singh & 2 Others
 
Respondent :- Harishchand & 3 Others
 
Counsel for Appellant :- Desh Ratan Chaudhary
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the appellants even in revised list to press the delay condonation application u/s 5 of Limitation Act.

The delay condonation application u/s 5 of Limitation Act is dismissed for want of prosecution. Consequently, the second appeal is also dismissed as barred by time.

Order Date :- 1.12.2017

Gss

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