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Gama vs Gul Muhammad & Another
2017 Latest Caselaw 7554 ALL

Citation : 2017 Latest Caselaw 7554 ALL
Judgement Date : 1 December, 2017

Allahabad High Court
Gama vs Gul Muhammad & Another on 1 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1065 of 2017
 

 
Appellant :- Gama
 
Respondent :- Gul Muhammad & Another
 
Counsel for Appellant :- V.R. Tiwari
 
Counsel for Respondent :- Parashuram Barnawal,Anoop Baranwal
 

 
Hon'ble Bachchoo Lal,J.

Sri Parashuram Barnawal, learned counsel for the respondents has sent illness slip.

Learned counsel for the appellant  is present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 1.12.2017

Gss

 

 

 
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