Citation : 2017 Latest Caselaw 7534 ALL
Judgement Date : 1 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL No. - 767 of 2016 Appellant :- Brij Mohan Respondent :- Ram Naresh And 2 Others Counsel for Appellant :- Kamlesh Singh Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellant, the case is passed over for the day.
List after two weeks.
Order Date :- 1.12.2017
Gss
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!