Thursday, 30, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Bali Karan Chauhan (Deceased) & 3 ... vs Adheli Chauhan (Deceased) & 6 ...
2017 Latest Caselaw 7532 ALL

Citation : 2017 Latest Caselaw 7532 ALL
Judgement Date : 1 December, 2017

Allahabad High Court
Bali Karan Chauhan (Deceased) & 3 ... vs Adheli Chauhan (Deceased) & 6 ... on 1 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 582 of 2017
 

 
Appellant :- Bali Karan Chauhan (Deceased) & 3 Others
 
Respondent :- Adheli Chauhan (Deceased) & 6 Others
 
Counsel for Appellant :- Chandra Kumar Rai
 
Counsel for Respondent :- Akhila Nand Pandey
 

 
Hon'ble Bachchoo Lal,J.

Office report dated 30.11.2017 shows that the respondent no. 1/2 has died. The service of notice upon rest respondents are sufficient.

Learned counsel for the appellants prays for and is granted two weeks time to seek instructions with regard to death of respondent no. 1/2.

Until further order of this court, the interim order shall remain continue.

Order Date :- 1.12.2017

Gss

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter