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Khushi Ram vs State Of ...
2017 Latest Caselaw 3885 ALL

Citation : 2017 Latest Caselaw 3885 ALL
Judgement Date : 31 August, 2017

Allahabad High Court
Khushi Ram vs State Of ... on 31 August, 2017
Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 107 of 2015
 

 
Appellant :- Khushi Ram
 
Respondent :- State Of U.P.Throu.Prin.Secy.Home Deptt.Lko.And Ors.
 
Counsel for Appellant :- Moti Chand Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Moti Chand Yadav, learned counsel for appellant has sought adjournment on the ground of his illness.

2. Passed over for the day.

Order Date :- 31.8.2017

Pachhere/-

 

 

 
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