Jameel Ahmad And Another vs State Of U.P. And Another
2017 Latest Caselaw 3876 ALL

Citation : 2017 Latest Caselaw 3876 ALL
Judgement Date : 31 August, 2017

Allahabad High Court

Jameel Ahmad And Another vs State Of U.P. And Another on 31 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 28305 of 2017
 

 
Applicant :- Jameel Ahmad And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Irfan Ahmad Malik
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicants prays for and is granted one week's time to file a supplementary affidavit.

Put up on 18.9.2017 as fresh.

Order Date :- 31.8.2017

Gss

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