Nokhe Lal Yadav & 6 Others vs State Of U.P. Thru. Prin. ...
2017 Latest Caselaw 3838 ALL

Citation : 2017 Latest Caselaw 3838 ALL
Judgement Date : 30 August, 2017

Allahabad High Court

Nokhe Lal Yadav & 6 Others vs State Of U.P. Thru. Prin. ... on 30 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL No. - 374 of 2013
 

 
Appellant :- Nokhe Lal Yadav & 6 Others
 
Respondent :- State Of U.P. Thru. Prin. Secy.,Secondary Education & 3 Ors
 
Counsel for Appellant :- Alok Pandey,Aprajita Bansal,Atul Kumar Dwivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by Ms. Aprajita Bansal, learned counsel for appellant.

2. List in the next cause list peremptorily.

Order Date :- 30.8.2017

Pachhere/-

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