State Of Uttar Pradesh Through ... vs Prabhash Chandra Saxena
2017 Latest Caselaw 3832 ALL

Citation : 2017 Latest Caselaw 3832 ALL
Judgement Date : 30 August, 2017

Allahabad High Court

State Of Uttar Pradesh Through ... vs Prabhash Chandra Saxena on 30 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 19319 of 2017
 

 
Petitioner :- State Of Uttar Pradesh Through Principal Secretary Departmen
 
Respondent :- Prabhash Chandra Saxena
 
Counsel for Petitioner :- Shobhit Mohan Shukla
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested on behalf of State that matter is to be argued by learned Advocate General.

2. List on 06.09.2017

Order Date :- 30.8.2017

Pachhere/-

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