Devendra Nath And 19 Ors. vs Union Of India Thru General ...
2017 Latest Caselaw 3795 ALL

Citation : 2017 Latest Caselaw 3795 ALL
Judgement Date : 29 August, 2017

Allahabad High Court

Devendra Nath And 19 Ors. vs Union Of India Thru General ... on 29 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1933 of 2015
 

 
Petitioner :- Devendra Nath And 19 Ors.
 
Respondent :- Union Of India Thru General Manager Northern Railway & Ors.
 
Counsel for Petitioner :- Praveen Kumar,Kartikey Bajpai
 
Counsel for Respondent :- Pankaj Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Praveek Kumar, learned counsel for petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

Order Date :- 29.8.2017

Pachhere/-

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