Harish Chandra vs Union Of India ...
2017 Latest Caselaw 3792 ALL

Citation : 2017 Latest Caselaw 3792 ALL
Judgement Date : 29 August, 2017

Allahabad High Court

Harish Chandra vs Union Of India ... on 29 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 23245 of 2016
 

 
Petitioner :- Harish Chandra
 
Respondent :- Union Of India Thru.G.M.(Northern Railway) Barauda House&Ors
 
Counsel for Petitioner :- Avdhesh Kumar,Raj Priya Srivastava
 
Counsel for Respondent :- Pankaj Srivastava,Prashant Kumar Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested, list in the next cause list.

Order Date :- 29.8.2017

Pachhere/-

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