Vishal Shivhare vs State Of U.P. & Another
2017 Latest Caselaw 3768 ALL

Citation : 2017 Latest Caselaw 3768 ALL
Judgement Date : 29 August, 2017

Allahabad High Court

Vishal Shivhare vs State Of U.P. & Another on 29 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 23944 of 2017
 

 
Applicant :- Vishal Shivhare
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Prashant Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicant, learned A.G.A. for the State and perused the record.

List and connect with Cr. Misc. Application u/s 482 Cr.P.C. No. 15573 of 2017.

Till the next date of listing no coercive action shall be taken against the applicant in complaint case no. 15393 of 2017, Saurabh Shivhare Vs. Surendra Nath Shivhare and others, under section 500 I.P.C. police station Kalayanpur District Kanpur Nagar.

Order Date :- 29.8.2017

Gss

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