Pramod Kumar And Another vs State Of U.P. And Another
2017 Latest Caselaw 3725 ALL

Citation : 2017 Latest Caselaw 3725 ALL
Judgement Date : 28 August, 2017

Allahabad High Court

Pramod Kumar And Another vs State Of U.P. And Another on 28 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 23847 of 2017
 

 
Applicant :- Pramod Kumar And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mritunjay Mohan Sahai
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicants prays for and is granted one week's time to file certain documents by way of a supplementary affidavit.

Put up on 5.9.2017 as fresh.

Order Date :- 28.8.2017

Gss

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