State Of U.P. vs Avadhesh Verma & 2 Ors.
2017 Latest Caselaw 3717 ALL

Citation : 2017 Latest Caselaw 3717 ALL
Judgement Date : 28 August, 2017

Allahabad High Court

State Of U.P. vs Avadhesh Verma & 2 Ors. on 28 August, 2017

Bench: Ramesh Sinha, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- U/S 378 CR.P.C. No. - 8 of 2010
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Avadhesh Verma & 2 Ors.
 
Counsel for Applicant :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dikshit,J.

Heard Sri A.N.Verma, learned counsel appearing in the connected criminal revision No.629 of 2009 and Sri R.S.Tomar, learned counsel for the opposite party in the above criminal revision. Sri R.K.Dwivedi, learned AGA is also present.

As prayed list after two weeks.

(Rekha Dikshit, J.) (Ramesh Sinha,J.)

Order Date :- 28.8.2017

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