Smt. Shashi Shukla & Others vs State Of U.P. & Another
2017 Latest Caselaw 3665 ALL

Citation : 2017 Latest Caselaw 3665 ALL
Judgement Date : 25 August, 2017

Allahabad High Court

Smt. Shashi Shukla & Others vs State Of U.P. & Another on 25 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 3168 of 2006
 

 
Applicant :- Smt. Shashi Shukla & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- B.K. Tripathi
 
Counsel for Opposite Party :- Govt. Advocate,Smt. Durga Tewari
 

 
Hon'ble Ifaqat Ali Khan,J.

The case is passed over on the illness slip of Sri B. K. Tirpathi, learned counsel for the applicants.

List after four weeks.

Order Date :- 25.8.2017

Swati

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