Narendra Kumar Gautam vs State Of U.P. & Another
2017 Latest Caselaw 3662 ALL

Citation : 2017 Latest Caselaw 3662 ALL
Judgement Date : 25 August, 2017

Allahabad High Court

Narendra Kumar Gautam vs State Of U.P. & Another on 25 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 3065 of 2006
 

 
Applicant :- Narendra Kumar Gautam
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- K.K. Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

The case is passed over on the illness slip of Sri K. K. Dwivedi, learned counsel for the applicant.

List after four weeks.

Order Date :- 25.8.2017

Swati

Download the LatestLaws.com Mobile App