Firoz vs Bharat Sanchar Nigam Limited ...
2017 Latest Caselaw 3622 ALL

Citation : 2017 Latest Caselaw 3622 ALL
Judgement Date : 24 August, 2017

Allahabad High Court

Firoz vs Bharat Sanchar Nigam Limited ... on 24 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 18146 of 2017
 

 
Petitioner :- Firoz
 
Respondent :- Bharat Sanchar Nigam Limited Through Managing Director And O
 
Counsel for Petitioner :- Anand Prakash Singh
 
Counsel for Respondent :- Pratul Kumar Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Anand Prakash Singh, learned counsel for petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

Order Date :- 24.8.2017

Pachhere/-

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