Smt. Rekha Singh vs State Of U.P.
2017 Latest Caselaw 3603 ALL

Citation : 2017 Latest Caselaw 3603 ALL
Judgement Date : 24 August, 2017

Allahabad High Court

Smt. Rekha Singh vs State Of U.P. on 24 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1225 of 2011
 

 
Appellant :- Smt. Rekha Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Abdul Rafey Siddiqui,R.A. Siddiqui
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri U.C.Yadav, learned AGA for the State is present.

Sri R.A.Siddiqui, learned counsel for the appellant is also present. As prayed by him, list after two weeks.

Order Date :- 24.8.2017

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