Suresh Shukla & Others vs State Of U.P. & Others
2017 Latest Caselaw 3588 ALL

Citation : 2017 Latest Caselaw 3588 ALL
Judgement Date : 24 August, 2017

Allahabad High Court

Suresh Shukla & Others vs State Of U.P. & Others on 24 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 1869 of 2006
 

 
Applicant :- Suresh Shukla & Others
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Surendra Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

The case is passed over for the day on the illness slip of Sri Surendra Singh, learned counsel for the applicants.

Order Date :- 24.8.2017

Swati

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