B.D.Khulbey . vs U.P.Public Services Tribunal ...
2017 Latest Caselaw 3535 ALL

Citation : 2017 Latest Caselaw 3535 ALL
Judgement Date : 23 August, 2017

Allahabad High Court

B.D.Khulbey . vs U.P.Public Services Tribunal ... on 23 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 24824 of 2016
 

 
Petitioner :- B.D.Khulbey .
 
Respondent :- U.P.Public Services Tribunal Lko.Thru.Chairman & 4 Ors.
 
Counsel for Petitioner :- Anoop Kumar Misra
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for petitioner.

2. List in the next cause list.

Order Date :- 23.8.2017

Pachhere/-

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