Chandraeshwar Thakur vs Union Of India Through The ...
2017 Latest Caselaw 3532 ALL

Citation : 2017 Latest Caselaw 3532 ALL
Judgement Date : 23 August, 2017

Allahabad High Court

Chandraeshwar Thakur vs Union Of India Through The ... on 23 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 15454 of 2017
 

 
Petitioner :- Chandraeshwar Thakur
 
Respondent :- Union Of India Through The Divisional Railway Manager North
 
Counsel for Petitioner :- Praveen Kumar,Sudhanshu Srivastava
 
Counsel for Respondent :- A.S.G.,Neerav Chitravanshi
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested on behalf of Sri Praveen Kumar, learned counsel for petitioner, put up tomorrow. i.e 24.08.2017.

Order Date :- 23.8.2017

Pachhere/-

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