Surendra Singh vs Union Of India Thru Asst. Director ...
2017 Latest Caselaw 3503 ALL

Citation : 2017 Latest Caselaw 3503 ALL
Judgement Date : 22 August, 2017

Allahabad High Court

Surendra Singh vs Union Of India Thru Asst. Director ... on 22 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1263 of 2013
 

 
Petitioner :- Surendra Singh
 
Respondent :- Union Of India Thru Asst. Director (G) I.B. & Others
 
Counsel for Petitioner :- Anand Prakash Singh
 
Counsel for Respondent :- A.S.G.,Savitra Vardhan Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri anand Prakash Singh, learned counsel for petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

Order Date :- 22.8.2017

Pachhere/-

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