Nathu Ram Gupta vs State Of U.P. Thru Secy.Local Cell ...
2017 Latest Caselaw 3501 ALL

Citation : 2017 Latest Caselaw 3501 ALL
Judgement Date : 22 August, 2017

Allahabad High Court

Nathu Ram Gupta vs State Of U.P. Thru Secy.Local Cell ... on 22 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1390 of 2013
 

 
Petitioner :- Nathu Ram Gupta
 
Respondent :- State Of U.P. Thru Secy.Local Cell Govt.Civil Sectt.Lko.&Ors
 
Counsel for Petitioner :- Moti Chand Yadav
 
Counsel for Respondent :- C.S.C.,I.M. Pandey
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Moti Chand Yadav, learned counsel for petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

Order Date :- 22.8.2017

Pachhere/-

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