Vinaipal Singh And Another. vs State Of U.P.
2017 Latest Caselaw 3494 ALL

Citation : 2017 Latest Caselaw 3494 ALL
Judgement Date : 22 August, 2017

Allahabad High Court

Vinaipal Singh And Another. vs State Of U.P. on 22 August, 2017

Bench: Satya Narain Agnihotri




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 376 of 1999
 

 
Appellant :- Vinaipal Singh And Another.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- V.K.Shahi,R.S.Tomar,Rajesh Kumar
 
Counsel for Respondent :- Govt Advocate
 

 
Hon'ble Satya Narain Agnihotri,J.

Appellant Smt. Premwati present in person.

Put up tomorrow i.e. 23.08.2017 before appropriate Bench.

Order Date :- 22.8.2017

Sarika

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