Lallan @ Gaya Ratan Yadav And ... vs State Of U.P.
2017 Latest Caselaw 3450 ALL

Citation : 2017 Latest Caselaw 3450 ALL
Judgement Date : 21 August, 2017

Allahabad High Court

Lallan @ Gaya Ratan Yadav And ... vs State Of U.P. on 21 August, 2017

Bench: Satya Narain Agnihotri




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 2073 of 2004
 

 
Appellant :- Lallan @ Gaya Ratan Yadav And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- M.L.Syal,Ajay Bahadur Yadav,Suresh Chandra Tiwari
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Satya Narain Agnihotri,J.

Learned counsels Sri Hari Kant & Sri Suresh Chandra Srivastava, has filed vakalatnama today on behalf of the complainant, which is taken on record.

List on 05.10.2017.

Appellants shall appear in person on the next date of listing.

Order Date :- 21.8.2017

Sarika

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