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Brijesh Singh And Others vs State Of U.P. Thru. Prin. Secy. ...
2017 Latest Caselaw 3433 ALL

Citation : 2017 Latest Caselaw 3433 ALL
Judgement Date : 21 August, 2017

Allahabad High Court
Brijesh Singh And Others vs State Of U.P. Thru. Prin. Secy. ... on 21 August, 2017
Bench: Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- U/S 482/378/407 No. - 2432 of 2017
 

 
Applicant :- Brijesh Singh And Others
 
Opposite Party :- State Of U.P. Thru. Prin. Secy. Home And Another
 
Counsel for Applicant :- Umesh Singh,Sushil Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Report has not been received regarding service of notices to opposite parties.

2. Report is still awaited.

3. List in the next cause list.

4. Interim order, if any, shall continue till the next date of listing.

Order Date :- 21.8.2017

Pachhere/-

 

 

 
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