Anand Prakash Lodhi & Another vs State Of U.P. & Another
2017 Latest Caselaw 3394 ALL

Citation : 2017 Latest Caselaw 3394 ALL
Judgement Date : 18 August, 2017

Allahabad High Court

Anand Prakash Lodhi & Another vs State Of U.P. & Another on 18 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 1779 of 2006
 

 
Applicant :- Anand Prakash Lodhi & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Shyam Sunder Mishra
 
Counsel for Opposite Party :- Govt. Advocate,I.M. Khan
 

 
Hon'ble Ifaqat Ali Khan,J.

The case is passed over on the illness slip of Sri Sheshadri Trivedi, learned counsel for the respondents.

List after three weeks.

Order Date :- 18.8.2017

Swati

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