Rajesh Kumar Sharma vs State Of U.P. & Another
2017 Latest Caselaw 3390 ALL

Citation : 2017 Latest Caselaw 3390 ALL
Judgement Date : 18 August, 2017

Allahabad High Court

Rajesh Kumar Sharma vs State Of U.P. & Another on 18 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 20525 of 2017
 

 
Applicant :- Rajesh Kumar Sharma
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Akhilesh Srivastava,Saksham Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicant, learned A.G.A. for the State and perused the record.

Learned A.G.A. has accepted notice on behalf of State.

Issue notice to the opp. party no. 2 returnable at an early date.

List on 6.10.2017 after service of notice upon the opp. party no. 2.

Order Date :- 18.8.2017

Gss

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