K.S. Joseph vs State Of U.P. & Another
2017 Latest Caselaw 3365 ALL

Citation : 2017 Latest Caselaw 3365 ALL
Judgement Date : 18 August, 2017

Allahabad High Court

K.S. Joseph vs State Of U.P. & Another on 18 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 1482 of 2006
 

 
Applicant :- K.S. Joseph
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Brijesh Sahai
 
Counsel for Opposite Party :- Govt. Advocate,A.K. Tripathi,Anil Srivastava
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

None is present for the applicant whereas Sri R. B. Kushwaha, Advocate holding brief of Sri Anil Srivastava, learned counsel for opposite party no.2 and learned A.G.A. for the State are present.

Criminal Misc. Application No.1482 of 2006 (K. S. Joseph vs. State of U.P. and another) is dismissed in default of applicant.

Interim order, if any, is stands vacated.

Order Date :- 18.8.2017

Swati

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