Dinesh Kumar ( Second Bail ) vs State Of U.P.
2017 Latest Caselaw 3356 ALL

Citation : 2017 Latest Caselaw 3356 ALL
Judgement Date : 18 August, 2017

Allahabad High Court

Dinesh Kumar ( Second Bail ) vs State Of U.P. on 18 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 10793 of 2015
 

 
Applicant :- Dinesh Kumar ( Second Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- D.K. Singh Somvanshi
 
Counsel for Opposite Party :- Govt. Advocate,Girish Chandra Verma
 

 
Hon'ble Mrs. Rekha Dikshit,J.

List after two weeks.

This listing application is disposed of.

Order Date :- 18.8.2017

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