Citation : 2017 Latest Caselaw 3354 ALL
Judgement Date : 18 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- BAIL No. - 10950 of 2016 Applicant :- Mohd. Mahboob Ali @ Sheru @ Sheikh Alam Opposite Party :- State Of U.P. Counsel for Applicant :- Sajeet Singh,Ishan Baghel Counsel for Opposite Party :- Govt. Advocate,Shiv Nath Tilahri Hon'ble Mrs. Rekha Dikshit,J.
Case called out in the revised list.
Sri I.B.Singh, leaned senior counsel assisted by Sri Ishan Baghel appearing on behalf of the applicant and Sri Shiv Nath Tilhari, learned AGA are present.
On the joint request of the learned counsel for the parties, list this case on 21.8.2017.
Order Date :- 18.8.2017
IA
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