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Ramesh Kumar And Others vs State Of U.P. And Another
2017 Latest Caselaw 3348 ALL

Citation : 2017 Latest Caselaw 3348 ALL
Judgement Date : 18 August, 2017

Allahabad High Court
Ramesh Kumar And Others vs State Of U.P. And Another on 18 August, 2017
Bench: Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 3506 of 2006
 

 
Applicant :- Ramesh Kumar And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Arun Srivastava,M A Ansari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

The case is passed over on the illness slip of Sri M. A. Ansari, learned counsel for the applicants.

List after three weeks.

Order Date :- 18.8.2017

Swati

 

 

 
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