Mahipal Singh Rawat vs State Of U.P. And 4 Ors.
2017 Latest Caselaw 3333 ALL

Citation : 2017 Latest Caselaw 3333 ALL
Judgement Date : 17 August, 2017

Allahabad High Court

Mahipal Singh Rawat vs State Of U.P. And 4 Ors. on 17 August, 2017

Bench: Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 6514 of 2014
 

 
Petitioner :- Mahipal Singh Rawat
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Ajay Bhanot,Mamta Singh,Satyaveer Sharma,Uma Nath Pandey
 
Counsel for Respondent :- C.S.C.,Mahesh Narain Singh,Rakesh Kr.Shukla
 

 
Hon'ble Saumitra Dayal Singh,J.

Allowed.

For orders, see order of date passed in Writ C No. 6512 of 2014 (Mahipal Singh Rawat Vs. State of U.P. and 4 Ors.) on separate sheets containing 22 pages.

Order Date :- 17.8.2017

A. Singh

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