Lalit Kumar Dixit And 2 Others vs State Of U.P. And Another
2017 Latest Caselaw 3246 ALL

Citation : 2017 Latest Caselaw 3246 ALL
Judgement Date : 16 August, 2017

Allahabad High Court

Lalit Kumar Dixit And 2 Others vs State Of U.P. And Another on 16 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 22645 of 2017
 

 
Applicant :- Lalit Kumar Dixit And 2 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Satyendra Narayan Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicants prays for and is granted one week's time to file certain documents by way of a supplementary affidavit.

Put up on 29.8.2017 as fresh.

Order Date :- 16.8.2017

Gss

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