Ramu And 4 Others vs State Of U.P. And Another
2017 Latest Caselaw 3223 ALL

Citation : 2017 Latest Caselaw 3223 ALL
Judgement Date : 11 August, 2017

Allahabad High Court

Ramu And 4 Others vs State Of U.P. And Another on 11 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 18764 of 2017
 

 
Applicant :- Ramu And 4 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- C.M.Rai
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicants prays for and is grated one week's time to file injury report by way of a supplementary affidavit.

Put up on 6.9.2017 as fresh.

Order Date :- 11.8.2017

Gss

Download the LatestLaws.com Mobile App