Sarvendra Dwivedi And Another vs State Of U.P. And 2 Others
2017 Latest Caselaw 3218 ALL

Citation : 2017 Latest Caselaw 3218 ALL
Judgement Date : 11 August, 2017

Allahabad High Court

Sarvendra Dwivedi And Another vs State Of U.P. And 2 Others on 11 August, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 36172 of 2017
 

 
Petitioner :- Sarvendra Dwivedi And Another
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Om Prakash Pandey
 
Counsel for Respondent :- C.S.C.,M.N. Singh
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

We have heard Sri Om Prakash Pandey, learned counsel for the petitioner and Sri M. N. Singh, learned counsel appearing for respondent no.3 and learned Standing Counsel for respondent no.1 and 2.

At the very outset learned counsel for the petitioner submitted that facts of this case are identical to the facts involved in Writ-A No.6852 of 2017 (Satya Prakash Mishra and two others vs. State of U.P. and two others). The said writ petition is pending.

Connect and list this case alongwith record of Writ-A No.6852 of 2017 (Satya Prakash Mishra and two others vs. State of U.P. and two others).

Order Date :- 11.8.2017

Swati

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Sarvendra Dwivedi And Another vs State Of U.P. And 2 Others
2017 Latest Caselaw 3218 ALL

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LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Sarvendra Dwivedi And Another vs State Of U.P. And 2 Others2017 Latest Caselaw 3218 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Sarvendra Dwivedi And Another vs State Of U.P. And 2 Others
2017 Latest Caselaw 3218 ALL