Ashutosh Kumar Pandey vs State Of U.P.
2017 Latest Caselaw 3097 ALL

Citation : 2017 Latest Caselaw 3097 ALL
Judgement Date : 8 August, 2017

Allahabad High Court

Ashutosh Kumar Pandey vs State Of U.P. on 8 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 24211 of 2017
 

 
Applicant :- Ashutosh Kumar Pandey
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Subedar Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant submits that this case has wrongly been listed before this Bench.

Put up as fresh on 18.8.2017 before the appropriate Bench.

Order Date :- 8.8.2017

Gss

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