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Udayveer Singh vs State Of U.P. And Another
2017 Latest Caselaw 3079 ALL

Citation : 2017 Latest Caselaw 3079 ALL
Judgement Date : 8 August, 2017

Allahabad High Court
Udayveer Singh vs State Of U.P. And Another on 8 August, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 21112 of 2017
 

 
Applicant :- Udayveer Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ajay Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted one week's time to file a supplementary affidavit.

Put up on 28.8.2017 as fresh.

Order Date :- 8.8.2017

Gss

 

 

 
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