Smt. Shanti Devi & Others vs State Of U.P. & Another
2017 Latest Caselaw 3039 ALL

Citation : 2017 Latest Caselaw 3039 ALL
Judgement Date : 4 August, 2017

Allahabad High Court

Smt. Shanti Devi & Others vs State Of U.P. & Another on 4 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 1847 of 2006
 

 
Applicant :- Smt. Shanti Devi & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Kamlesh Kumar
 
Counsel for Opposite Party :- Govt. Advocate,Anurag Upadhyay
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

None is present on behalf of applicants whereas Sri Anurag Upadhyay, learned counsel for the opposite party no.2 and learned A.G.A. for the State are present.

The application is dismissed in default of applicants.

Interim order, if any, is extended till the next date of listing.

Order Date :- 4.8.2017

Swati

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