Chhedi Lal Singh vs State Of U.P. And 2 Others
2017 Latest Caselaw 3014 ALL

Citation : 2017 Latest Caselaw 3014 ALL
Judgement Date : 4 August, 2017

Allahabad High Court

Chhedi Lal Singh vs State Of U.P. And 2 Others on 4 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 12453 of 2017
 

 
Applicant :- Chhedi Lal Singh
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Applicant :- Rajesh Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the applicant even in revised list.

List in the next cause list.

Order Date :- 4.8.2017

Gss

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