State Of U.P. Thru Prin.Secy.Kar ... vs Vijay Nandan Sinha And Another
2017 Latest Caselaw 3012 ALL

Citation : 2017 Latest Caselaw 3012 ALL
Judgement Date : 4 August, 2017

Allahabad High Court

State Of U.P. Thru Prin.Secy.Kar ... vs Vijay Nandan Sinha And Another on 4 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 10627 of 2016
 

 
Petitioner :- State Of U.P. Thru Prin.Secy.Kar Avam Nibandhan Lko. & Anr.
 
Respondent :- Vijay Nandan Sinha And Another
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Heard.

2. Admit.

3. Issue fresh notice to claimant-respondent by registered post A.D as well as Courier as approved by Office Memorandum dated 15.12.2015 under Order V, Rule 9 (3) C.P.C returnable at an early date.

Order Date :- 4.8.2017

Pachhere/-

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