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State Of U.P. vs Nand Kishore & Ors.
2017 Latest Caselaw 2979 ALL

Citation : 2017 Latest Caselaw 2979 ALL
Judgement Date : 3 August, 2017

Allahabad High Court
State Of U.P. vs Nand Kishore & Ors. on 3 August, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1178 of 2011
 

 
Appellant :- State Of U.P.
 
Respondent :- Nand Kishore & Ors.
 
Counsel for Appellant :- Govt. Advocate
 
Counsel for Respondent :- Alok Kumar Singh,Sanjay Singh Chauhan
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri S.S.Chauhan, learned counsel for the respondents alongwith Ms.Smiti Sahai, Learned A.G.A. is present.

As prayed by the learned counsel for the respondents list after three weeks.

Order Date :- 3.8.2017

IA

 

 

 
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