Hriday Nath Bhargava vs The State Public Services ...
2017 Latest Caselaw 2970 ALL

Citation : 2017 Latest Caselaw 2970 ALL
Judgement Date : 3 August, 2017

Allahabad High Court

Hriday Nath Bhargava vs The State Public Services ... on 3 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 588 of 2015
 

 
Petitioner :- Hriday Nath Bhargava
 
Respondent :- The State Public Services Tribunal Indira Bhawan Lko.& Ors.
 
Counsel for Petitioner :- P.K.Srivastava,Renu Mishra
 
Counsel for Respondent :- C.S.C.,Amit Kr.Singh Bhadouriya
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Heard.

2. Admit.

3. Pleadings are complete. List for hearing on its turn.

Order Date :- 3.8.2017

Pachhere/-

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