Satnam Singh And 6 Others vs State Of U.P. And Another
2017 Latest Caselaw 2943 ALL

Citation : 2017 Latest Caselaw 2943 ALL
Judgement Date : 3 August, 2017

Allahabad High Court

Satnam Singh And 6 Others vs State Of U.P. And Another on 3 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 21114 of 2017
 

 
Applicant :- Satnam Singh And 6 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Raghvendra Dwivedi,Arun Kumar Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

List and connect with Cr.Misc. Application u/s 482 Cr.P.C. No. 21106 of 2017.

Order Date :- 3.8.2017

Gss

Download the LatestLaws.com Mobile App